Section 280(5)(b) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

[Cites 0, Cited by 0] [Section 280(5)] [Section 280] [Entire Act]

Union of India - Subsection

Section 280(5)(b) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(b)that he will be required to serve in the Fleet Reserve for-

(i)the unexpired portion of the service engagement;

(ii)and for the full period of his original Reserve Service engagement thereafter.