Delhi High Court - Orders
Parijat Sinha vs State Of West Bengal & Ors on 15 September, 2023
Author: Subramonium Prasad
Bench: Subramonium Prasad
$~30
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 3166/2021
PARIJAT SINHA ..... Petitioner
Through: Mr. Rajiv Kr. Choudhary and Ms.
Sangeeta Sondhi, Advs. for P/Mount
St. Mary's School.
versus
STATE OF WEST BENGAL & ORS ..... Respondents
Through: Mr. Anand Grover, Sr. Advocate with
Ms. Astha Sharma, Mr. Sanjeev
Kaushik and Mr. Himanshu, Advs.
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 15.09.2023 Subject to the Orders of Hon'ble the Chief Justice, list the present matter before some other Bench on 22.09.2023.
SUBRAMONIUM PRASAD, J SEPTEMBER 15, 2023 S. Zakir This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 18/09/2023 at 21:59:17