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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Madhya Pradesh - Subsection

Section 7(9) in The M.P. Zila Yojana Samiti Adhiniyam, 1995

(9)Monitoring, evaluation and review of progress under the schemes and programmes being implemented in the district under the decentralised planning framework including central sector and centrally-sponsored schemes, anil the Local Area Development Schemes of Parliamentary Constituencies and Assembly Constituencies.