Delhi High Court - Orders
Sauranshu Sinha And Ors vs Union Of India And Ors on 10 October, 2023
Author: Suresh Kumar Kait
Bench: Suresh Kumar Kait, Neena Bansal Krishna
$~22
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 2735/2013
SAURANSHU SINHA AND ORS ..... Petitioners
Through: Mr.Rakesh Tikku, Sr. Adv. with
Mr.Aljo K. Joseph & Mr.Prashant
Jhajharia, Advs.
versus
UNION OF INDIA AND ORS ..... Respondents
Through: Mr.L.R. Khatana, Adv. for
Respondent Nos.19, 256, 264, 24,
260, 279, 142, 338, 68, 229, 286 &
71.
Mr.Ripu Daman Bhardwaj, CGSC
with Mr.Kushagra Kumar, Adv.
Mr.Anuj Aggarwal with Mr.Manas
Verma, Advs. for Respondent
Nos.270, 271 & 287.
Mr.Sachin Gupta, Adv. for R-559.
CORAM:
HON'BLE MR. JUSTICE SURESH KUMAR KAIT
HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA
ORDER
% 10.10.2023
1. It is already 4:15 pm.
2. Learned counsel for the parties submits that hearing of the petition shall take substantial time.
3. Accordingly, renotify on 05.12.2023.
SURESH KUMAR KAIT, J NEENA BANSAL KRISHNA, J OCTOBER 10, 2023/ab This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 12/10/2023 at 12:30:04