Calcutta High Court (Appellete Side)
Smt Reema Sarkar (Bindra) vs The State Of West Bengal And Others on 24 December, 2013
Author: Sanjib Banerjee
Bench: Sanjib Banerjee
1 Serial 71.
December 24, 2013.
SG W.P. No.36118 (W) of 2013 Smt Reema Sarkar (Bindra)
-versus-
The State of West Bengal and others Mr. Nitai Chandra Saha ... for the petitioner.
Md. T.M. Siddiqui ... for the State.
Since the petitioner says that the marital dispute has been resolved and the petition need not be proceeded with, WP No.36118 (W) of 2013 is disposed of without any order.
There will be no order as to costs.
(Sanjib Banerjee, J.) 2