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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(14) in The West Bengal Board Of Secondary Education Act, 1963.

(14)'shopkeeper' means a person owing or having charge of the business of a shop, and includes agent or manager of, and any other person acting on behalf of, such person in the general management or control of a shop ;