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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Uttar Pradesh - Subsection

Section 6(14) in The U.P. Bottling of Foreign Liquor Rules, 1969

(14)the words "Uttar Pradesh Excise" and the figures and letters "750 ml." "650 ml." "600 ml." "500 ml." "375 ml." "325 ml." "250 ml." or "180 ml." as the case may be shall be moulded on the bottles or the monogram consisting of letters "U.P.E." and the figures and letters "750 ml." "650 ml." "600 ml." "500 ml." "375 ml." "325 ml." "300 ml." "250 ml." or "180 ml." as the case may be in a rectangle e.g.-UPE