Madhya Pradesh High Court
Rajesh Iman vs Shri Rajendra Dixit on 23 June, 2021
Author: Vivek Rusia
Bench: Vivek Rusia
1 CONC-1061-2021 The High Court Of Madhya Pradesh CONC-1061-2021 (RAJESH IMAN Vs SHRI RAJENDRA DIXIT) 1 Indore, Dated : 23-06-2021 Heard through Video Conferencing. Shri Rahul Sethi, learned counsel for the applicant. List alongwith W.P. No.3060/2020 in the next week.
(VIVEK RUSIA) JUDGE ajit AJIT Digitally signed by AJIT KAMALASANAN DN: c=IN, o=HIGH COURT OF MADHYA PRADESH BENCH INDORE, ou=HIGH COURT OF MADHYA PRADESH BENCH INDORE, postalCode=452001, st=Madhya Pradesh, KAMALASANA 2.5.4.20=156c9cedca1b74d671db9f220a5e3ed6cba241effa d892107d95ef0a1afc55b4, pseudonym=CFDFD9C36711CA738F527A5D61A1EE901C09 EF29, N serialNumber=7F0BEE2D78BD57DA058F3247441C87E7E08 17FB61F5E2ABCAEE63CAAA7B3B9FF, cn=AJIT KAMALASANAN Date: 2021.06.23 18:00:30 +05'30'