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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Rajasthan - Subsection

Section 21(a) in The Jai Narain Vyas University Jodhpur Act, 1962

(a)[ the constitution, powers and duties of the Senate, the Syndicate, the Academic Council, the Finance Committee and such other bodies as it may be deemed necessary to constitute from time to time, except for the constitution of the Senate] [Substituted by Rajasthan 12 of 1972.];