Section 42(2)(c) in Motor Vehicles Act, 1939

[Cites 0, Cited by 0] [Section 42(2)] [Section 42] [Entire Act]

Union of India - Subsection

Section 42(2)(c) in Motor Vehicles Act, 1939

(c)the carriage of goods in a transport vehicle by a manufacturer of or agent or dealer in such goods whilst the vehicle is being used for demonstration purposes,

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Union of India - Subsection

Section 42(2)(c) in Motor Vehicles Act, 1939