Bombay High Court
Amar Anil Neogy vs Rio Farm Products Llp on 24 July, 2024
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IN THE HIGH COURT OF JUDICATURE AT BOMBAY
signed by
KANCHAN
KANCHAN VINOD
VINOD MAYEKAR ORDINARY ORIGINAL CIVIL JURISDICTION
MAYEKAR Date:
2024.07.25
18:57:52
+0530 ARBITRATION APPLICATION NO. 99 OF 2024
Amar Anil Neogy ..... Applicant
VERSUS
Rio Farm Products LLP ..... Respondent
Mr.Pravin Singh a/w. Mr.Sameer Bothre i/b. Mr.Ashok Singh for the
Applicant.
None for the Respondent.
CORAM: RAJESH S. PATIL, J.
DATE : 24 JULY, , 2024
P.C. :-
Mr. Singh, learned counsel appearing for the applicant submits that the respondent is served by the hand delivery yesterday only. He submits that he will file an affidavit of service in the Registry within a period of one week from today.
2. Stand over to 12 August, 2024.
[RAJESH S. PATIL, J.] ::: Uploaded on - 25/07/2024 ::: Downloaded on - 26/07/2024 05:31:23 :::