Delhi High Court - Orders
Alphabet Inc & Ors vs Alliance Of Digital India Foundation & ... on 7 December, 2023
$~54.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 385/2023 & CAV 211/2023, CM APPL. 20829/2023
CM APPL. 20832/2023
ALPHABET INC & ORS. ..... Appellant
Through: Mr. Sajan Poovayya, Sr. Advocate
with Mr. Karan Singh Chandhiok,
Ms. Deeksha Manchanda, Mr. Tarun
Donadi, Advocates.
versus
ALLIANCE OF DIGITAL INDIA FOUNDATION & ORS.
..... Respondent
Through: Mr. Abir Roy, Mr. Aman Shankar,
Ms. Sukanya Viswanathan, Mr.
Sasthibrata Panda, Ms. Biyanka
Bhatia and Mr. Vivek Pandey,
Advocates for R-1.
Ms. Aakansha Kaul and Ms. Versha
Singh, Advocates for R-2.
Mr. Jayant Mehta, Sr. Advocate with
Ms. Sonam Mathur, Ms. Dinoo
Muthappa, Mr., Abir Roy, Mr. Dhruv
Dixit, Mr. Vivek Pandey, Mr. Anchit
Nayyar, Mr. Aman Shankar and Ms.
Sukanya Viswanathan, Advocates for
R-3.
CORAM:
HON'BLE THE ACTING CHIEF JUSTICE
HON'BLE MS. JUSTICE MINI PUSHKARNA
ORDER
% 07.12.2023
1. Learned senior counsel for the Appellant states that today the quorum is complete in the Competition Commission of India.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 09/12/2023 at 02:25:24
2. In view of the aforesaid development, he admits that the present appeal has become infructuous. He, however, states that the question of law raised in the present petition be left open.
3. Accordingly, the present appeal is dismissed as withdrawn leaving the question of law open.
ACTING CHIEF JUSTICE MINI PUSHKARNA, J DECEMBER 7, 2023 N.Khanna This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 09/12/2023 at 02:25:24