Section 4A(a) in The Prevention of Corruption Act, Svt. 2006 [Jammu and Kashmir]
(a)"Expecting to be a public servant" if a person not expecting to be in office obtains a gratification by deceiving others into a belief that he is about to be in office, and that he will then serve them, he may be guilty of cheating, but he is not guilty of the offence defined in this section.
