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[Cites 0, Cited by 0] [Section 51(2)] [Section 51] [Entire Act]

State of Gujarat - Subsection

Section 51(2)(j) in Gujarat Gas (Regulation of Transmission, Supply and Distribution) Act, 2001

(j)the rules subject to which a specified company shall carry on the business of transmission in the State under clause (b) of sub-section (1) of section 23;