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[Cites 0, Cited by 0] [Section 21A] [Entire Act]

Bengal Presidency - Subsection

Section 21A(1) in The Calcutta Police Act, 1866

(1)subject to the control of the State Government the Commissioner of Police shall, by order,--
(a)constitute such and so many Police divisions as he thinks fit, and
(b)sub-divide such divisions into such and so many sections as he thinks fit, and
(c)define the limits and extent of such divisions and section.