Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31(1)] [Section 31] [Entire Act] NCT Delhi - Subsection Section 31(1)(d) in The Delhi Preservation Of Trees Act, 1994 (d)power to hold enquiries into offence under the, Act and in the course of such inquiry to receive and record evidence;