Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 91] [Entire Act] Union of India - Subsection Section 91(a) in The Multi-State Co-Operative Societies Act, 2002 (a)may, if the bye-laws of the multi-State co-operative society specify the purpose for which surplus shall be utilized, be utilized by the Central Registrar for the said purpose, and
