Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 542 in Punjab Jail Manual, 1996 542. Outsiders not to communicate with prisoners. - No person other than a visitor, official or inmate of a prison acting in pursuance of his privilege or duty as such visitor, official, or inmate shall communicate or attempt to communicate with any prisoner.
