Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bombay Presidency - Section Section 1 in Bombay High Court (Designation of Senior Advocates) Rules, 2018 1. Short title and Commencement. - (a) These Rules shall be called the Bombay High Court (Designation of Senior Advocates) Rules, 2018. (b)These Rules shall come into force on the date of publication in the Official Gazette.
