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State of Rajasthan - Section

Section 34 in Rajasthan State Highways Act, 2014

34. Temporary closure of traffic on highway.

- Where, in exercise of the powers under section 32 or section 33, the officer authorised by the State Government in this behalf considers it proper for the purposes of that section to temporarily close a highway or part thereof or to restrict or regulate traffic on such highway or part thereof, it may do so in the manner as it may deem fit.