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Bombay High Court

Ramesh Nivrutti Bhagwat vs Surendra Manohar Parkhe on 18 March, 2026

ary Before: Smt. P. P. Bhaidkar, Addl. Registrar (O.S.) / Addl. Prothonotary and Senior Master Date : 18th March, 2026.

CALLED FOR DIRECTION :

5. TPACL/2203/2026 ) Mr. Rupesh R. Lanjekar, Advocate for the third in ) party applicant.
           TP/914/1982     )
                                      )
                                      )
) P.C.: 1. S. O. to 17.04.2026 to enable the Ld. ) Advocate for the third party applicant to serve ) ) this third party application with Affidavit in ) support thereof upon Orig. Petitioner and to ) file Affidavit of service to that effect.

) ) ) ) ) ) 18.03.2026 Addl. Registrar (O.S.) / Addl. Prothonotary and Senior Master ::: Uploaded on - 18/03/2026 ::: Downloaded on - 18/03/2026 20:53:22 :::