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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(4) in University Grants Commission(Institutions Deemed To Be Universities) Regulations, 2010

4.1The names, addresses, and occupation of the members of the first Board of Management to whom the management of the institution is entrusted till the, various authorities are constituted in accordance with the Rules, shall be furnished aat tht, tinge of application along with their letter of consent.