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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Punjab - Subsection

Section 15(1) in The Punjab Suppression of Immoral Traffic in Women and Girls Rules, 1960

(1)On one morning in every week, which shall usually be Monday, the Superintendent shall hold an inspection parade of all the inmates at which the Medical Officer shall also be present. At each such parade, the Superintendent shall satisfy himself/herself -
(a)that every inmate is provided with proper clothing and bedding;
(b)that they are clean and tidy; and
(c)that the rules and orders applicable to inmates are being duly carried out.