Madhya Pradesh High Court
M/S Virgo Softech Limited vs Department Of Food Civil Supplies And ... on 9 July, 2021
Author: Chief Justice
Bench: Chief Justice
1 AC-19-2021
The High Court Of Madhya Pradesh
AC-19-2021
(M/S VIRGO SOFTECH LIMITED Vs DEPARTMENT OF FOOD CIVIL SUPPLIES AND CONSUMER
PROTECTION)
4
Jabalpur, Dated : 09-07-2021
Heard through Video Conferencing.
Mr. Akhil Sachar, Advocate for the petitioner.
Mr. Bramhadatt Singh, Government Advocate for the
respondents/State.
Despite the Court giving the last opportunity to the respondents on 25th June, 2021, they have not filed any reply to the application. Today again, the prayer for adjournment is made for one more opportunity.
Even though the prayer is opposed by the learned counsel for the petitioner, but, in the interest of justice, one last opportunity is granted to the respondents.
List on 16.07.2021.
(MOHAMMAD RAFIQ) CHIEF JUSTICE psm Digitally signed by PREM SHANKAR MISHRA Date: 2021.07.15 14:31:56 +05'30'