Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Gujarat - Subsection Section 2(i) in Gujarat State Higher Education Council Act, 2016 (i)"Medical Council of India" means the Medical Council of 1956. constituted under the Indian Medical Council Act, 1956,(102 of 1956.);
