Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 36] [Entire Act] State of Tamilnadu - Subsection Section 36(5) in The Tamil Nadu Borstal Schools Rules, 1938 (5)[ The Inspector-General of Prisons may remove from the list the name of any instructor without assigning any reason.] [Substituted by G.O.Ms. No. 3973, Home, dated 27-9-1940.]
