Allahabad High Court
Sun Tower Residents Welfare ... vs Ghaziabad Development Authority, ... on 14 September, 2010
Bench: R.K. Agrawal, Rajesh Chandra
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 36 Case :- WRIT - C No. - 15782 of 2010 Petitioner :- Sun Tower Residents Welfare Association Respondent :- Ghaziabad Development Authority, Ghaziabad Its Vc And Ors. Petitioner Counsel :- Manjari Singh,Kunal Ravi Singh Respondent Counsel :- C.S.C.,Anupam Kulshreshtha,P.C. Shukla,P.K. Shukla,V.B. Mishra Hon'ble R.K. Agrawal,J.
Hon'ble Rajesh Chandra,J.
Passed over on the illness slip of Sri Anupam Kulshreshtha, learned counsel for the respondents.
Order Date :- 14.9.2010 n.u.