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[Cites 0, Cited by 0] [Section 14(7)] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(7)(b) in The Companies (Prospectus and Allotment of Securities) Rules, 2014

(b)housing finance companies which are registered with the National Housing Bank under the National Housing Bank Act, 1987 (53 of 1987),