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Kerala High Court

Dr.Joy Markose vs Cmj University on 15 October, 2014

Author: K.Vinod Chandran

Bench: K.Vinod Chandran

       

  

  

 
 
                       IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                         PRESENT:

                   THE HONOURABLE MR.JUSTICE K.VINOD CHANDRAN

         WEDNESDAY, THE 15TH DAYOF OCTOBER 2014/23RD ASWINA, 1936

                                WP(C).No. 25776 of 2014 (V)
                                   ----------------------------

PETITIONER(S):
--------------------------

           DR.JOY MARKOSE, CHAIRMAN,
           LEADS UNIVERSITY COLLEGE FOR DISTANCE EDUCATION,
           NH BYE PASS, THYKOODAM, VYTTILA, KOCHI.

           BY ADV. SRI.M.R.SARIN PANICKER.

RESPONDENT(S):
----------------------------

           CMJ UNIVERSITY,
           REPRESENTED BY ITS REGISTRAR,
           MODRINA MANSION LAITUMKRAH SHILLONG,
           MEGHALAYA-793 003.




           THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
           ON 15-10-2014, THE COURT ON THE SAME DAY DELIVERED THE
           FOLLOWING:


rs.



               K. VINOD CHANDRAN, J.
             =====================
              W.P.(C) No.25776 of 2014 - V
            ======================
        Dated this the 15th day of October, 2014

                    J U D G M E N T

The learned counsel for the petitioner submits that the writ petition may be dismissed as infructuous. Recording the submission, the writ petition is dismissed as infructuous without prejudice.

K. VINOD CHANDRAN, JUDGE SB