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Union of India - Section

Section 6 in National Housing Bank (Officers') Service Regulations, 1997

6. Categorisation.

- Having regard to the responsibilities and functions exercisable, every post of an officer in the Bank shall be categorised by the Board or any authority specified by the Board in this behalf as falling in any one of the grades or scales mentioned in regulation 4, and such categorisation may be reviewed by the Board or such authority.