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[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

State of Chattisgarh - Subsection

Section 3(3)(g) in Chhattisgarh Scheduled Castes, Scheduled Tribes and Other Backward Classes (Regulation of Social Status Certification) Rules, 2013

(g)Envelope having appropriate postage stamp and legible address.