Supreme Court - Daily Orders
M/S Haryana State Small Ind. & Ex.Cor.Lt vs Cit Panchkula on 5 May, 2014
´ITEM NO.23 COURT NO.9 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil)........./2014
CC 6819/2014
(From the judgement and order dated 10/07/2013 in ITA No.90/2013 of
The HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH)
M/S HARYANA STATE SMALL IND. & EX.COR.LT Petitioner(s)
VERSUS
CIT PANCHKULA Respondent(s)
WITH I.A.1 (C/delay in filing SLP,c/delay in refiling SLP and
office report)
Date: 05/05/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE ANIL R. DAVE
HON’BLE MR. JUSTICE SHIVA KIRTI SINGH
For Petitioner(s)
Ms. Anubha Agrawal,Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Delay condoned.
The Special Leave Petition is dismissed.
(Sarita Purohit) (Sneh Bala Mehra) Court Master Assistant Registrar