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Supreme Court - Daily Orders

M/S Haryana State Small Ind. & Ex.Cor.Lt vs Cit Panchkula on 5 May, 2014

´ITEM NO.23                     COURT NO.9             SECTION IIIA


               S U P R E M E      C O U R T   O F    I N D I A
                               RECORD OF PROCEEDINGS

Petition(s) for Special Leave to Appeal (Civil)........./2014
                                            CC 6819/2014

(From the judgement and order dated 10/07/2013 in ITA No.90/2013 of
The HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH)


M/S HARYANA STATE SMALL IND. & EX.COR.LT                Petitioner(s)

                    VERSUS

CIT PANCHKULA                                     Respondent(s)
WITH I.A.1 (C/delay in filing SLP,c/delay in refiling SLP and
office report)


Date: 05/05/2014     This Petition was called on for hearing today.


CORAM :
          HON’BLE MR. JUSTICE ANIL R. DAVE
          HON’BLE MR. JUSTICE SHIVA KIRTI SINGH



For Petitioner(s)
                        Ms. Anubha Agrawal,Adv.


For Respondent(s)



              UPON hearing counsel the Court made the following
                                  O R D E R

Delay condoned.

The Special Leave Petition is dismissed.

(Sarita Purohit) (Sneh Bala Mehra) Court Master Assistant Registrar