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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(c) in Low Income Group Housing Instructions the Government of Rajasthan

(c)Para 2- under item(1) show 20 per cent of the loan to the nearest Rs. 10: at item (ii) 50 per cent to the nearest Rs. 10. and at item (iii) the balance, which will subject to the above rounding, be 30 per cent. The total should conform to the figure at paragraph 1 of the letter.