Madhya Pradesh High Court
Madhya Pradesh Rural Road Development ... vs R.C.Chugh Highway Consultants ... on 27 July, 2015
1
A.A.No.21/2014
27.7.2015
Mr. V.P.Khare, counsel for the appellant.
Mr. Rishi Shrivastava, counsel for respondent on
advance notice.
Counsel for the appellant is directed to supply the copy of the memo of Appeal along with enclosures and I.A. to the counsel for respondent within 3 days.
Reply of the I.A. be filed within 4 weeks thereafter. List on 28.9.2015.
(Prakash Shrivastava) Judge mk