Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 43 in The Haryana Canal and Drainage Rules, 1976 43. Demand statement (Khatauni) to be accessible to villagers. [Section 65]. - The demand statement (Khatauni) with the Patwari of the village shall be open to inspection by the persons who are liable to pay water charges.
