Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(1)(v) in The Orissa Kendu Leaves Manual, 1973

(v)He shall have control and supervision over expenditure in each unit and thus ensure economy in expenditure having regard to the commercial nature of the scheme.