Section 1 in The Tamil Nadu (Added Territory) Extension of Laws Act, 1961
1. Short title and commencement.
(1)This Act may be called the [Tamil Nadu] [Substituted for 'Madras' by the Tamil Nadu Adaptation of Laws Order, 1969, as amended by the Tamil Nadu Adaptation of Laws (Second Amendment) Order, 1969.] (Added Territory) Extension of Laws Act, 1961.(2)It shall come into force on the 1st April 1961.
