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State of West Bengal - Section

Section 46 in Raiganj University Act, 2014

46. Casting the vote by the chairman.

- At a meeting of the Court, the Executive Council, the Faculty Councils for Post-graduate Studies, the Councils for Undergraduate Studies or any other authority or body of the University, the person presiding at the meeting shall not vote in the first instance, but shall have and exercise a casting vote in the case of an equality of votes.