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Madhya Pradesh High Court

Deceased Shri Ram Swaroop Sharma Thr ... vs Smt. Dr. Pallavi Jain Principle ... on 9 July, 2022

Author: Pranay Verma

Bench: Pranay Verma

                                                                            1
                                                    IN THE HIGH COURT OF MADHYA PRADESH
                                                                  AT INDORE
                                                                   CONC No. 2186 of 2020
                                       (DECEASED SHRI RAM SWAROOP SHARMA THR LRS. SHRI ANAND SHARMA Vs SMT. DR. PALLAVI JAIN
                                                   PRINCIPLE SECRETARY TRIBAL WELFARE DEPARMTENT AND OTHERS)

                                       Dated : 09-07-2022
                                              Shri Kishori Lal Purohit, learned counsel for the petitioner.

                                              Shri Mradula Sen, learned counsel for the respondent No.3.

Learned counsel for the respondent No.3 submits that against the order dated 3.2.2020 passed in W.P.No.10678/2018 a writ appeal has been preferred which is likely to be listed this month.

As prayed, list in the next month.

(PRANAY VERMA) JUDGE SS/-

Signature Not Verified SAN Digitally signed by SHAILESH MAHADEV SUKHDEVE Date: 2022.07.11 17:58:17 IST