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[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(1)(f) in Banaras Hindu University Act, 1915

(f)the conduct of examinations, including the terms of office and manner of appointment and the duties of examining bodies, examiners and moderators;
(ff)[ the remunerations and allowances to examiners, moderators and other persons engaged in the business of the University;] [Inserted by Act 32 of 1966]