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State of Andhra Pradesh - Section

Section 1 in Andhra Pradesh Allopathic Private Medical Care Establishments (Registration and Regulation) Rules, 2007

1. Short Title, extent and commencement.

(1)These rules may be called the Andhra Pradesh Allopathic Private Medical Care Establishments (Registration and Regulation) Rules, 2007.
(2)These rules extend to the whole of the State of Andhra Pradesh and are applicable to all the Allopathic Private Medical Care Establishments in the State of Andhra Pradesh
(3)These rules shall come into force on the date of their publication in the Andhra Pradesh Gazette.