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[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

State of Himachal Pradesh - Subsection

Section 28(2)(a) in The Himachal Pradesh Excise Act, 2011

(a)provide free accommodation to the Excise Officer concerned at or near the licensed premises, failing which to pay to the State Government the rent and other charges for such accommodation as may be fixed by the Financial Commissioner; and