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[Cites 1, Cited by 8]

Madhya Pradesh High Court

M/S Iqbal Ali Transport Company vs The State Of Madhya Pradesh on 13 July, 2021

Equivalent citations: AIRONLINE 2021 MP 1113

Author: Sushrut Arvind Dharmadhikari

Bench: Sushrut Arvind Dharmadhikari

                (1)             W.P. 3955/2021 &
                                connected matters



HIGH COURT OF MADHYA PRADESH,
      BENCH AT GWALIOR


         W.P. No.3955/2021
      M/S New Nitin Road Line
               Vs.
      The State of M.P. & others


        W.P. No.27946/2018
     M/S New Rakesh Road Lines
                 Vs.
      The State of M.P. & others


        W.P. No.28811/2018
      M/S Bhandari Road Lines
                 Vs.
      The State of M.P. & others


        W.P. No.28813/2018
      M/S Bhandari Road Lines
                 Vs.
      The State of M.P. & others


        W.P. No.28814/2018
      M/S Bhandari Road Lines
                 Vs.
      The State of M.P. & others


        W.P. No.28816/2018
      M/S Bhandari Road Lines
                 Vs.
               (2)            W.P. 3955/2021 &
                             connected matters

   The State of M.P. & others


      W.P. No.3433/2019
 M/S Shriram Transport Co. Ltd.
              Vs.
   The State of M.P. & others


      W.P. No.20936/2019
   M/S Bhandari Road Lines
              Vs.
   The State of M.P. & others


      W.P. No.20940/2019
   M/S Bhandari Road Lines
              Vs.
   The State of M.P. & others


      W.P. No.20941/2019
   M/S Bhandari Road Lines
              Vs.
   The State of M.P. & others


      W.P. No.20945/2019
   M/S Bhandari Road Lines
              Vs.
   The State of M.P. & others


      W.P. No.20946/2019
M/S Sanjay Transport Corporation
              Vs.
   The State of M.P. & others
              (3)            W.P. 3955/2021 &
                            connected matters



      W.P. No.20948/2019
M/S Sanjay Transport Corporation
              Vs.
   The State of M.P. & others


      W.P. No.20949/2019
M/S Sanjay Transport Corporation
              Vs.
   The State of M.P. & others


      W.P. No.21152/2019
   M/S New Nitin Road Lines
              Vs.
   The State of M.P. & others


      W.P. No.21153/2019
  M/S New Rakesh Road Lines
              Vs.
   The State of M.P. & others


      W.P. No.21164/2019
  M/S New Rakesh Road Lines
              Vs.
   The State of M.P. & others


      W.P. No.21985/2019
M/S Iqbal Ali Transport Company
              Vs.
   The State of M.P. & others
              (4)            W.P. 3955/2021 &
                            connected matters

       W.P. No.994/2020
  M/S New Rakesh Road Line
              Vs.
   The State of M.P. & others


      W.P. No.13317/2020
M/S Sanjay Transport Corporation
              Vs.
   The State of M.P. & others


      W.P. No.13332/2020
M/S Sanjay Transport Corporation
              Vs.
   The State of M.P. & others


      W.P. No.13416/2020
M/S Sanjay Transport Corporation
              Vs.
   The State of M.P. & others


      W.P. No.13430/2020
M/S Sanjay Transport Corporation
              Vs.
   The State of M.P. & others


      W.P. No.13432/2020
M/S Sanjay Transport Corporation
              Vs.
   The State of M.P. & others
                               (5)             W.P. 3955/2021 &
                                              connected matters

                     W.P. No.13450/2020
              M/S Sanjay Transport Corporation
                              Vs.
                   The State of M.P. & others


                     W.P. No.13464/2020
              M/S Sanjay Transport Corporation
                              Vs.
                   The State of M.P. & others


                      W.P. No.3958/2021
                 M/S New Rakesh Road Line
                              Vs.
                   The State of M.P. & others
                       Coram:
        Hon. Shri Justice S.A.Dharmadhikari

------------------------------------------------------------
         S/Shri Prashant Sharma and Nirmal Sharma,
Advocates for the petitioners.
         Shri Abhishek Mishra, Panel Lawyer for the
respondents/State.
         Shri     Vijay Sundaram, Advocate for all the
respondents representing M.P. State Co-operative Federation
and District Marketing Officer, Vidisha.
         Shri Raghvendra Dixit, Advocate for the Societies in
W.P. Nos. 27946/2018, 13332/2020, 28811/2018, 28814/2018,
20948/2019, 20936/2019, 20946/2019, 20945/2019 and
20949/2019.

------------------------------------------------------------
                         ORDER

(13/07/2021) Learned counsel for the parties fairly conceded that the issue involved in these petitions is identical to that in W.P. No. (6) W.P. 3955/2021 & connected matters 20939/2019 (M/s Bhandari Road Lines Vs. State of M.P. and others).

As such, these petitions are allowed on the same terms as in even dated order passed in W.P. No. 20939/2019 (Supra), which shall apply mutatis mutandis to these cases with full force. Parties to act, accordingly.

The impugned orders, so far as they relate to the petitioners, are accordingly set aside.

A copy of this order be retained in each of the connected petitions.

(S.A.Dharmadhikari) Judge (and) ANAND SHRIVASTAV A 2021.07.15 10:36:22 +05'30'