Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 11]

Supreme Court - Daily Orders

Commnr. Of Income Tax, Chennai vs M/S. S. Ajit Kumar Thr. Its Managing ... on 12 March, 2014

h
ITEM NO.66                  REGISTRAR COURT.1             SECTION IIIA

             S U P R E M E      C O U R T   O F    I N D I A
                             RECORD OF PROCEEDINGS

                     CIVIL APPEAL NO(s). 10164 OF 2010

                     BEFORE THE REGISTRAR M.A. SAYEED

COMMNR. OF INCOME TAX, CHENNAI                        Appellant (s)

                   VERSUS

M/S. S. AJIT KUMAR                                    Respondent(s)
WITH Civil Appeal NO. 10165 of 2010
(With office report)
Civil Appeal NO. 10917 of 2013
(With office report)

Date: 12/03/2014    This Appeal was called on for hearing today.

For Appellant(s)
                   Mr. Abhishek Sinah, Adv.
                      Mr. B.V. Balaram Das,Adv.
                      Mrs Anil Katiyar, Adv.


For Respondent(s)
                    Mr. Ranjit Raut, Adv.
                       Ms. Bina Gupta, Adv.

             UPON hearing counsel the Court made the following
                                 O R D E R

C.A. NOs. 10165/2010 and 10917/2013 Deleted.

CA No.10164/2010

The matter falls under the completed category. It be processed for listing before the Hon’ble Court, as per rules.

|                             |               |          (M.A. SAYEED)           |
|                             |               |REGISTRAR                         |
|rd                           |               |                                  |