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[Cites 0, Cited by 0] [Section 111(2)] [Section 111] [Entire Act]

Union of India - Subsection

Section 111(2)(c) in Motor Vehicles Act, 1939

(c)the issue of duplicates to replace certificates of insurance [lost, destroyed or mutilated] [Substituted by Act 100 of 1956, section 81, for 'lost or destroyed' (w.e.f. 16-2-1957).];