Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(1)(zs) in Punjab Urban Planning and Development Authority Building Rules, 2013

(zs)"Site coverage" means ground area covered by the building immediately above plinth level but does not include the space covered by,-