Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 1 in Bihar Commercial Taxes Department Field Auditors Cadre Rules, 2009

1. Short title, extent and commencement.

(1)These 'Rules' may be called Bihar Commercial Taxes Department Field Auditors Cadre Rules, 2009.
(2)It shall extend to whole of the State of Bihar.
(3)They shall come into force with immediate effect.