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[Cites 0, Cited by 3] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(f) in The Uttar Pradesh Gangsters And Anti-Social Activities (Prevention) Act, 1986

(f)words and phrases used but not defined in this Act and defined in the Code of Criminal Procedure, 1973, or the Indian Penal Code shall have the meanings respectively assigned to them in such Codes.