Patna High Court - Orders
Rama Nand Singh vs State Of Bihar & Anr on 1 March, 2017
Author: Dinesh Kumar Singh
Bench: Dinesh Kumar Singh
IN THE HIGH COURT OF JUDICATURE AT PATNA
Criminal Miscellaneous No.9104 of 2017
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Rama Nand Singh
.... .... Petitioner/s
Versus
State of Bihar & Anr
.... .... Opposite Party/s
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Appearance :
For the Petitioner/s : Mr. Ram Janam Maharaj
For the Opposite Party/s : Mr. Raj Kishore Singh(App)
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CORAM: HONOURABLE MR. JUSTICE DINESH KUMAR SINGH
ORAL ORDER
2 01-03-2017Heard.
The present application has been filed for restoration of Cr. Misc. No. 46201/2016 which stood dismissed for default for non-compliance of the peremptory order dated 25.10.2016.
On the grounds mentioned in the restoration application, let Cr. Misc. No. 46201/2016 be restored to its original file.
Accordingly, the restoration application is disposed of.
(Dinesh Kumar Singh, J) Ashwini/-
U T