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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Chattisgarh - Subsection

Section 2(1)(a) in The Chhattisgarh Maintenance and Welfare of Parents and Senior Citizens Rules, 2009

(a)"Act" means the Maintenance and Welfare of Parents and Senior Citizens Act, 2007 (No. 56 of 2007);